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Delhi Court Issues Summons to Times Now in Defamation Suit by Popular Front of India - (31 Jan 2022)

CRIMINAL

Delhi Court has issued summons in a civil defamation suit filed by Popular Front of India against Times Now news channel and others over publication of a news alleging that an office-bearer of PFI has been arrested by the Kerala Police in the alleged murder of a RSS worker S Sanjith.

Tags : DELHI COURT   TIMES NOW   POPULAR FRONT OF INDIA  

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