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SC Directs Karnataka Govt to Complete MDS Admissions Within TimeLine Extended by Centre - (31 Jan 2022)

EDUCATION

Supreme Court has directed the State of Karnataka to adhere to the extended timeliness permitted by the Union Ministry of Health and Family Welfare, to complete the process of counselling for admission to PG courses in MDS for the academic year 2021-22 session.

Tags : SUPREME COURT   MDS ADMISSIONS  

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