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Delhi HC Removes Adverse Remarks Against Actress Juhi Chawla In Case Against 5G Rollout - (28 Jan 2022)

MEDIA AND COMMUNICATION

Delhi High Court obliterated the remarks made by the Single Judge against Bollywood and environmentalist Juhi Chawla while dismissing her civil suit against 5G Roll. The Court Reduces Cost To Rs. 2 Lakhs.

Tags : DELHI HIGH COURT   JUHI CHAWLA   5G  

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