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Delhi HC: Tihar Inmate Ankit Gujjar Death Case, Jail Authority To Provide Protection To Co Accused - (28 Jan 2022)

CRIMINAL

Delhi High Court directed the jail authorities to provide adequate protection to a co-accused with inmate Ankit Gujjar, a 29-year old old gangster, who was found dead inside Tihar Jail last year. The co-accused is presently lodged inside the Tihar Jail premises undergoing judicial custody.

Tags : DELHI HIGH COURT   TIHAR JAIL   ANKIT GUJJAR DEATH CASE   JAIL AUTHORITIES  

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