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Bombay High Court To Return To Regular Working Hours In Mumbai From Jan 31 - (28 Jan 2022)

CIVIL

Bombay High Court's administrative committee organized a meeting with other stakeholders and decided to revert to regular court working hours from 10.30 am to 4.30 pm, effective from January 31 till February 11, 2022. Cases will continue to be heard virtually.

Tags : BOMBAY HIGH COURT   COURT TIMINGS  

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