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Supreme Court Asks BJP MLA Nitesh Rane to Surrender in Attempt to Murder Case - (27 Jan 2022)

CRIMINAL

Supreme Court has directed BJP MLA Narayan Rane to surrender before the concerned Court and seek regular bail in connection with the attempt to murder case registered against him at Sindhudurg and protected him from arrest for 10 days.

Tags : SUPREME COURT   BJP MLA NITESH RANE  

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