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Kerala HC Acquits Lashkar-e-Taiba Operative in 2006 Kozhikode Twin Blast Case - (27 Jan 2022)

CRIMINAL

Kerala High Court has allowed the appeals preferred by Lashkar-e-Taiba (LeT) operative Thadiyantevida Nazeer and Shafaz, prime accused in the 2006 Kozhikode twin blast case, thereby acquitting them.

Tags : KERALA HIGH COURT   2006 KOZHIKODE TWIN BLAST CASE  

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