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Karnataka HC Dismisses Appeal Challenging Order to Reduce Interest on Home Loan - (27 Jan 2022)

BANKING

Karnataka High Court has dismissed an appeal filed by Canara Bank (E-Syndicate Bank) challenging an order of the Single judge by which it was directed to grant benefit of reduction of interest rate on Home loan to a customer from the date of issuance of the circular for reduction, instead of when the customer applied for seeking reduction.

Tags : KARNATAKA HIGH COURT   ORDER TO REDUCE INTEREST ON HOME LOAN  

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