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Kerala HC Seeks State Response on Plea to Open Theatres with 50% Occupation - (27 Jan 2022)

CIVIL

Kerala High Court has sought the response of the State government to a plea by the Film Exhibitors’ United Organisation of Kerala for allowing to open theatres with 50% occupation, adhering to the COVID protocols.

Tags : KERALA HIGH COURT   OPEN THEATRES WITH 50% OCCUPATION  

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