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Delhi High Court Proposes to Reduce Cost Imposed on Juhi Chawla in Suit Against 5G Rollout - (25 Jan 2022)

CIVIL

Delhi High Court has proposed to reduce the cost of Rs. 20 Lakhs imposed on Bollywood actress and environmentalist Juhi Chawla and others while dismissing the civil suit against 5G Roll, to Rs. 2 lakhs.

Tags : DELHI HIGH COURT   SUIT AGAINST 5G ROLLOUT  

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