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RBI cancels registration of four NBFCs- (Reserve Bank of India) (09 Mar 2016)

MANU/RPRL/0083/2016

Banking

The Reserve Bank of India cancelled the certificate of registration of four Non-Banking Financial Companies, prohibiting them from transacting in business. Included in the list are BNP Paribas India Holding, Rosemount Financial Services, Kenny Commercial & Investment and Bhageriya Financial and Capital Services Limited.

Tags : NBFC   CERTIFICATE OF REGISTRATION   CANCELLED  

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