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Karnataka HC Directs State to Ensure Release of Amount to Karnataka State Legal Services Authority - (25 Jan 2022)

CIVIL

Karnataka High Court has directed the State Government to ensure the release of Rs. 7 crore to the Karnataka State Legal Services Authority at the earliest. The amount is to be disbursed to victims under the Victim Compensation Scheme.

Tags : KARNATAKA HIGH COURT   KARNATAKA STATE LEGAL SERVICES AUTHORITY  

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