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SC Issues Notice in Plea Seeking Directions to ECI to Not Permit Political Parties - (25 Jan 2022)

ELECTION

Supreme Court has issued notice to the Union of India and Election Commission of India in a plea filed seeking directions to the ECI to not permit political parties to promise or distribute irrational freebies from the public fund before elections and de-register political parties or seize election symbol of the parties which do so.

Tags : SUPREME COURT   PERMIT POLITICAL PARTIES  

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