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Kerala HC Revokes Centre's Order Upholding Representative Voting at SNDP Yogam Elections - (25 Jan 2022)

ELECTION

Kerala High Court has annulled the order issued by the Central Government in 1962 which upheld representation voting at the Sree Narayana Dharma Paripalana (SNDP) Yogam elections.

Tags : KERALA HIGH COURT   VOTING AT SNDP YOGAM ELECTIONS  

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