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Delhi HC Directs to Remove Unauthorised Squatting in Sarojini Nagar Market Area - (25 Jan 2022)

CIVIL

Delhi High Court has directed the North Delhi Municipal Corporation as well as the Delhi Police to remove unauthorised squatting in city's Sarojini Nagar market area and also to ensure strict compliance of its earlier orders.

Tags : DELHI HIGH COURT   UNAUTHORISED SQUATTING IN SAROJINI NAGAR MARKET AREA  

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