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Allahabad HC Dismisses Plea Seeking Online Training of Presiding Officers Amid COVID Surge - (25 Jan 2022)

ELECTION

Allahabad High Court has dismissed a plea filed praying for a direction to the Election Commission of India (ECI) to provide online training to the presiding officers who are susceptible to COVID, for the upcoming assembly polls in the State.

Tags : ALLAHABAD HIGH COURT   ONLINE TRAINING OF PRESIDING OFFICERS  

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