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Punjab & Haryana High Court Dismisses Akali Leader Bikram Majithia's Pre-Arrest Bail Plea - (25 Jan 2022)

NARCOTICS

Punjab and Haryana High Court has dismissed the anticipatory bail plea of Akali Dal leader Bikram Singh Majithia filed in connection with a Drugs case registered against him.

Tags : PUNJAB AND HARYANA HIGH COURT   AKALI LEADER BIKRAM MAJITHIA  

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