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Calcutta HC Dismisses Plea Seeking Direction to Permit Tableau of Netaji in Republic Day Parade - (25 Jan 2022)

CIVIL

Calcutta High Court has dismissed a petition seeking a direction to the Central government to permit the West Bengal tableau of Netaji Subhas Chandra Bose in the Republic Day parade.

Tags : CALCUTTA HIGH COURT   TABLEAU OF NETAJI IN REPUBLIC DAY PARADE  

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