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Orissa HC Directs State Bar Council to Hold Election on The Basis of Existing Electoral Roll - (24 Jan 2022)

ELECTION

Orissa High Court has directed the Odisha State Bar Council to hold its long overdue election within 6 weeks on the basis of the existing electoral roll and not to wait for the ongoing verification process of electoral rolls to get completed.

Tags : ORISSA HIGH COURT   HOLDING OF ELECTION  

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