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Gujarat HC Issues SOP for Functioning of Subordinate Courts in State From Jan 24 Till Further Orders - (24 Jan 2022)

CIVIL

Gujarat High Court has issued a Standard Operating Procedure (SOP) for the functioning of subordinate courts in the state with effect from January 24 till further orders, to ensure that there is no congregation in the court complex and to avoid the spread of Covid-19 in the court complexes.

Tags : GUJARAT HIGH COURT   SOP FOR FUNCTIONING OF SUBORDINATE COURTS  

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