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Rajasthan HC Directs to Look Into Complaint Against Alleged Contamination of Railmagra Dam - (24 Jan 2022)

CIVIL

Rajasthan High Court has asked the authorities concerned to objectively examine the grievances raised in a writ petition pertaining to discharge of industrial effluents in the Railmagra Dam and take appropriate action within a period of two months.

Tags : RAJASTHAN HIGH COURT   CONTAMINATION OF RAILMAGRA DAM  

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