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Calcutta HC Directs to Probe Into Case of Undertrial Gone Missing from Correctional Home - (24 Jan 2022)

CRIMINAL

Calcutta High Court has appointed Advocate General S.N Mookherjee to conduct a thorough probe into the case wherein an undertrial had allegedly gone missing from judicial remand at the Presidency Correctional Home.

Tags : CALCUTTA HIGH COURT   UNDERTRIAL GONE MISSING FROM CORRECTIONAL HOME  

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