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Karnataka HC Orders Arrest of College Lecturer Accused of Sexually Assaulting Minor - (24 Jan 2022)

CRIMINAL

Karnataka High Court has ordered the arrest of a 39-year-old college lecturer accused of sexually assaulting a minor student, while terming as perverse and capricious the sessions court’s decision of granting bail to him without giving an opportunity of being heard to the complainant/victim as mandated in law.

Tags : KARNATAKA HIGH COURT   ARREST OF COLLEGE LECTURER  

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