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Madras HC Passes Interim Injunction to Restrain Filmmaker and Producer on Defamation Suit - (21 Jan 2022)

CIVIL

Madras High Court has passed an interim injunction to restrain filmmaker and poet, Leena Manimekalai and film producer Susi Ganesan from going to the press or making social media comments regarding their respective contentions in the defamation suit filed by the latter over the #MeToo sexual harassment allegations raised by the former.

Tags : MADRAS HIGH COURT   FILMMAKER AND PRODUCER ON DEFAMATION SUIT  

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