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Delhi HC: Judicial Officers Expected to Follow Order on Virtual and Hybrid Hearings - (21 Jan 2022)

CIVIL

Delhi High Court has said that it expects the judicial officers of the district and sessions courts to follow the order passed by it regarding holding of virtual and hybrid hearings in letter and spirit. The Court has said that all such Courts should keep their web links open on every working day from the start of the Court functioning till such Court holds its sittings.

Tags : DELHI HIGH COURT   ORDER ON VIRTUAL AND HYBRID HEARINGS  

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