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Allahabad HC Issues Directions to Eradicate Menace of Encroachment Over Railway Land - (21 Jan 2022)

CIVIL

Allahabad High Court has issued a slew of directions to eradicate the menace of encroachment over the Railway land, observing that the railways' administration has miserably failed in its duty to prevent encroachment over its land.

Tags : ALLAHABAD HIGH COURT   ENCROACHMENT OVER RAILWAY LAND  

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