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Allahabad High Court: Send Children of Government Officials to Schools Run By State Education Board - (19 Aug 2015)

Allahabad High Court has said that all government servants or any other persons who get any benefit or salary from state exchequer or public fund should send their children to primary schools run by state education board. The court has ordered Chief Secretary of UP Govt. to take step in such regard.

Tags : ALLAHABAD HIGH COURT  GOVERNMENT OFFICIALS  UP GOVT.  

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