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Gujarat HC Issues Notice on PIL Plea Seeking Establishment of NCLAT Bench at Ahmedabad - (21 Jan 2022)

CIVIL

Gujarat High Court has issued a notice to the Central Government on a Public Interest Litigation (PIL) plea filed seeking the establishment of a circuit/regional bench National Company Law Appellate Tribunal (NCLAT) at Ahmedabad as per the Supreme Court's order.

Tags : GUJARAT HIGH COURT   ESTABLISHMENT OF NCLAT BENCH AT AHMEDABAD  

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