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Supreme Court Upholds Validity of OBC quota in NEET Admissions - (21 Jan 2022)

EDUCATION

Supreme Court has upheld the constitutional validity of quota for Other Backward Classes candidates in National Eligibility cum Entrance Test’s (NEET) All India Quota seats for undergraduate and postgraduate medical and dental courses, noting that reservation is not at odds with merit in open competitive examinations.

Tags : SUPREME COURT   VALIDITY OF OBC QUOTA  

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