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Delhi HC Issues Notice on Bail Plea of Shahrukh Pathan in North East Delhi Riot Case - (20 Jan 2022)

CRIMINAL

Delhi High Court has issued notice on the bail plea filed by Shahrukh Pathan, the man who pointed a gun at a policeman during North East Delhi riots, in a case related to rioting, causing injuries to police personnel and gunshot injury sustained by one Rohit Shukla by an armed mob.

Tags : DELHI HIGH COURT   BAIL PLEA OF SHAHRUKH PATHAN  

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