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Allahabad High Court Extends All Interim Orders Passed By It & Courts Subordinate to It Till Feb 28 - (20 Jan 2022)

CIVIL

Allahabad High Court has extended the life of all interim orders passed by the High Court and Courts subordinate to it, including the Tribunals till February 28, 2022, in light of the Covid-19 situation in the State of Uttar Pradesh.

Tags : ALLAHABAD HIGH COURT   EXTENSION OF INTERIM ORDERS  

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