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Karnataka HC Enhances Compensation for Death of 2Yrs Old in Motor Accident - (20 Jan 2022)

MOTOR VEHICLES

Karnataka High Court has enhanced the compensation granted by the Motor Accidents Claim Tribunal (MACT) to a couple who lost their 2-year old daughter in an accident, observing that the amount awarded to the parents is the compensation for loss of love, affection, care and companionship of the deceased child.

Tags : KARNATAKA HIGH COURT   COMPENSATION FOR DEATH OF 2YRS OLD  

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