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Allahabad HC Slams UP Tax Department for Taking Money from Flipkart - (14 Mar 2016)

Allahabad HC has slammed Commercial Tax Department of Uttar Pradesh for using dubious means to withdraw Rs 49 crore from bank accounts of Flipkart in lieu of value-added tax dues, saying it will be difficult for business houses to function if Govt. Departments were to function in such a manner.

Tags : ALLAHABAD HC   UP TAX DEPARTMENT  

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