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AAAR, UP: 18% GST Applicable on Body Building, Mounting of Body on Chassis of Tippers - (20 Jan 2022)

GOODS AND SERVICES TAX

Appellate Authority of Advance Ruling (AAAR), Uttar Pradesh has ruled that 18% goods and services tax (GST) is applicable on body building, mounting of body on chassis of Tippers, Tankers, Trucks, Trailers.

Tags : APPELLATE AUTHORITY OF ADVANCE RULING   BODY BUILDING   MOUNTING OF BODY ON CHASSIS OF TIPPERS  

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