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CBIC: No Custom Duty Payable by All India Football Federation for AFC Women’s Asian Cup - (20 Jan 2022)

CUSTOMS

Central Board of Indirect Taxes and Customs (CBIC) has notified that no Customs Duty payable on goods imported into India by All India Football Federation for organising AFC Women’s Asian Cup India, 2022.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   ALL INDIA FOOTBALL FEDERATION  

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