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Madras HC Upholds Decision to Reserve 50% PG Medical Seats for Govt Doctors - (20 Jan 2022)

EDUCATION

Madras High Court has upheld the State government’s decision to not only reserve 50% of postgraduate medical seats for government doctors serving in villages and hill areas but also to provide incentive marks for them so that they compete better even in the remaining 50% seats allotted under open category.

Tags : MADRAS HIGH COURT   RESERVATION OF PG MEDICAL SEATS  

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