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Kerala High Court Grants Pre-Arrest Bail to Former Chief Airport Officer in Sexual Assault Case - (19 Jan 2022)

CRIMINAL

Kerala High Court has granted anticipatory bail to former Chief Airport Officer (CAO) of the Trivandrum International Airport, Giri Madhusudana Rao in the case where he was accused of raping a lady staff working under him.

Tags : KERALA HIGH COURT   SEXUAL ASSAULT CASE  

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