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Calcutta HC Directs to Frame Policy Regarding Horse Carriages Plying Near Victoria Memorial - (19 Jan 2022)

CIVIL

Calcutta High Court has directed the State government to frame a policy to address the deplorable condition of horses used to haul tourist carriages near Victoria Memorial in Kolkata.

Tags : CALCUTTA HIGH COURT   HORSE CARRIAGES PLYING NEAR VICTORIA MEMORIAL  

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