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Jharkhand Court Refuses Bail to Accused who Assaulted a Mentally Ill Muslim Man - (19 Jan 2022)

CRIMINAL

Jharkhand Court has refused bail to two men accused of assaulting a mentally ill Muslim man in Dhanbad and forcing him to chant, Jai Shri Ram. It is alleged that the accused are associated with the Bhartiya Janta Party.

Tags : JHARKHAND COURT   ASSAULT ON MENTALLY ILL MUSLIM MAN  

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