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Delhi HC Raps UP Police for Complete Forgery of Documents of Arrest of 2 Individuals - (19 Jan 2022)

CRIMINAL

Delhi High Court has rapped the Uttar Pradesh police for complete forgery of documents regarding place of arrest of two individuals who were family members of a man, who had married a woman against her family's wishes.

Tags : DELHI HIGH COURT   FORGERY OF DOCUMENTS  

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