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Supreme Court Grants Protection from Arrest to Poonam Pandey in Porn Films Racket Case - (19 Jan 2022)

CRIMINAL

Supreme Court has granted protection from arrest to actress Poonam Pandey in porn films racket case in the SLP assailing Bombay High Court's judgement dated November 25, 2021 in which the High Court had rejected her application seeking pre arrest bail.

Tags : SUPREME COURT   POONAM PANDEY   PORN FILMS RACKET CASE  

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