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Madras HC Refuses to Quash Public Auction of Lease for Fishing Rights in Periyakulam - (19 Jan 2022)

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Madras High Court has refused to quash the public auction of lease for fishing rights in Pappaiyampattikulam Kanmoi in Periyakulam while stating that it cannot sit in appeal and scrutinize as to whom the tender should be given.

Tags : MADRAS HIGH COURT   FISHING RIGHTS IN PERIYAKULAM  

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