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Calcutta HC Extends All Interim Orders Passed By It & Courts Subordinate to It Till February 28 - (19 Jan 2022)

CIVIL

Calcutta High Court has extended the life of all interim orders passed by the High Court and courts subordinate to it, including the Tribunals till February 28, 2022 in light of the Covid-19 situation in West Bengal.

Tags : CALCUTTA HIGH COURT   EXTENSION OF INTERIM ORDERS  

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