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P&H HC Extends Interim Protection Granted to Akali Leader Bikram Majithia Till Jan 24 - (19 Jan 2022)

CRIMINAL

Punjab and Haryana High Court has extended till January 24, the interim protection from arrest granted to Akali Dal leader Bikram Singh Majithia in the drugs case registered against him.

Tags : PUNJAB AND HARYANA HIGH COURT   AKALI LEADER BIKRAM MAJITHIA  

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