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Supreme Courts Asks Centre to Consider Framing Model Community Kitchen Schemes - (18 Jan 2022)

CIVIL

Supreme Court has asked the Union of India to consider preparing a model scheme for community kitchens across the country and providing additional food grains to the States in this regard. The Court has clarified that the logistical issues, as far as the scheme is concerned, will have to be taken care of by the States.

Tags : SUPREME COURT   FRAMING MODEL COMMUNITY KITCHEN SCHEMES  

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