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Allahabad HC: Duty and Responsibility of Husband to Maintain Wife with Dignity - (18 Jan 2022)

FAMILY

Allahabad High Court has observed that nowadays, it is extremely difficult to conceive that a woman would be in a position to maintain her with the amount of Rs. 1500/- per month, emphasizing that it is the duty and responsibility of the husband to maintain his wife with all dignity.

Tags : ALLAHABAD HIGH COURT   MAINTAIN WIFE WITH DIGNITY  

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