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Delhi High Court to SpiceJet: Grant Warrants to Marans - (14 Mar 2016)

Delhi High Court has asked SpiceJet to pass a board resolution to issue stock warrants to Sun Group managing director Kalanithi Maran and his Kal Airways Pvt Ltd, as per a sale purchase agreement of 2015, which led to a change in ownership of the carrier.

Tags : DELHI HIGH COURT   SPICEJET  

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