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Supreme Court Affirms Winding Up of Devas Multimedia on Plea of ISRO Arm Antrix - (18 Jan 2022)

INSOLVENCY

Supreme Court has dismissed an appeal filed by Devas Multimedia challenging the orders passed by the NCLT and NCLAT allowing the winding up of the company on a petition filed by ISRO's commercial arm Antrix Corporation Ltd.

Tags : SUPREME COURT   WINDING UP OF DEVAS MULTIMEDIA  

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