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Delhi HC Restrains Rogue Websites from Unauthorized Use of Hindustan Time’s Trademark SHINE - (17 Jan 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has restrained certain rogue websites/ entities from unauthorized use of Hindustan Times Media's brand and trademark SHINE, shine learning, and copyright of its website.

Tags : DELHI HIGH COURT   UNAUTHORIZED USE OF HINDUSTAN TIME’S TRADEMARK SHINE  

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