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SC: Our Stays Deprive Govt. of Dues, Help Adani, Essar and Vedanta - (14 Mar 2016)

Supreme Court has noted that its interim orders in favour of big corporate groups such as Vedanta, Adani and Essar may have blocked thousands of crores that could have been used by Governments for public welfare.

Tags : SUPREME COURT   ADANI   ESSAR   VEDANTA  

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